Directorate General of Foreign Trade | Ministry of Commerce and Industry | Government of India

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Deemed Export

What is Deemed Export?

Deemed Exports for the purpose of this FTP refer to those transactions in which goods supplied do not leave country, and payment for such supplies is received either in Indian rupees or in free foreign exchange. Supply of goods as specified in Paragraph 7.02 below shall be regarded as Deemed Exports provided goods are manufactured in India.

Services under Deemed Export

Apply for Refund for TED/DBK/Brand Rate Fixation

Submission of application for refund in order to claim Deemed Exports benefits.

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Disbursement Tracking

Tracking the refund status for TED/DBK/Brand Rate Fixation applications.

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Help and FAQs

Refer to User Manual and FAQs for the Module.

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